Renukaji Dam Project vs . Deep Ram & Others A/W
2023 Latest Caselaw 13154 HP

Renukaji Dam Project Vs. Deep Ram & Others a/w

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connected matters

RFA No.325, 347 of 2018 & RFA No.59 of

RFA No.325 of 2018.

06.09.2023 Present: Mr. Shashi Shirshoo, Advocate, for the appellants.

Mr. Pawan Sharma, Advocate for respondent

No.1 to 5 and 6(i) to 6(iv). RFA No. 347 of 2018.

Mr. Vikas Mishra, Advocate for the rappellants.

Mr. Pawan Kumar Sharma, Advocate for the respondents.

RFA No.59 of 2020.

Mr. Pawan Kumar Sharma, Advocate for the appellants-claimants.

Mr. Shashi Shirshoo, Advocate for respondents.

While dictating the judgment, certain ambiguity

has come to the notice of this Court.

Learned counsel for the parties, pray for and

are granted four weeks' time to clear the ambiguity.

List on 11th October, 2023.

(Virender Singh) Judge September 06, 2023(ps)