Mayank Verma vs State Of Himachal Pradesh
2023 Latest Caselaw 13131 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

Cr.MP(M) No.2259 of 2023

.

Decided on : 06.09.2023

Mayank Verma ...petitioner

Versus

State of Himachal Pradesh ...Respondent

Coram The Hon'ble Mr. Justice Virender Singh, Judge. Whether approved for reporting?1

For the petitioner : Mr. Onkar Jairath, Advocate.

For the respondent : Mr. Tejasvi Sharma, Additional Advocate General.

Inspector Mamta, SHO, Police Station East, Shimla, is present along with record.

Virender Singh, Judge (oral).

Learned counsel for the petitioner, on

instructions, seeks permission to withdraw the present

petition. Permission granted. The petition is accordingly

dismissed as withdrawn.

( Virender Singh ) Judge September 06, 2023(ps)

Whether Reporters of local papers may be allowed to see the judgment? Yes.