Balwant Singh vs Development Corporation Ltd. & ...
2023 Latest Caselaw 13125 HP

                                                1


    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                    CWPOA No.4774 of 2020
                                    Date of Decision: September 6, 2023




                                                                           .
    Balwant Singh                                                               ...Petitioner.





                                             Versus

    Himachal Pradesh State Forest





    Development Corporation Ltd. & another                                  ..Respondents.

    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.





    The Hon'ble Mr. Justice Bipin Chander Negi, Judge.

    Whether approved for reporting?1
    For the Petitioner:             Mr.Mr.Himanshu Kapila, Advocate,                       vice
                        r           Mr.Manohar Lal Sharma, Advocate.

    For the Respondents:            Ms.Shubh Mahajan, Advocate.

    Vivek Singh Thakur, J (Oral)

Learned counsel for the respondent has placed on

record document claiming that grievance of the petitioner stands

redressed after paying amount due to the petitioner. Therefore,

nothing survives to be adjudicated in present petition.

Accordingly, petition is disposed of as having become

infructuous, so also pending application(s), if any.

(Vivek Singh Thakur), Judge.

(Bipin Chander Negi), Judge.

September 6, 2023 (Purohit)

1 Whether reporters of the local papers may be allowed to see the judgment?