Citation : 2023 Latest Caselaw 12993 HP
Judgement Date : 5 September, 2023
Shanti Devi through LRs Vs Santosh Rani & others
Ex. Pet No. 15 of 2023
.
5.9.2023 Present: Mr. Ashok Sood, Senior Advocate with Mr.
Dibender Ghosh, Advocate, for the decree- holder.
Mr. Mukesh Thakur, Advocate, for Judgment
Debtors No. 1 to 4.
Time sought to file objections to the execution
petition. List on 26.9.2023.
September 5, 2023
to (Virender Singh)
Judge
(kalpana)
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