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Dinesh Kumar vs State Of H.P.
2023 Latest Caselaw 12987 HP

Citation : 2023 Latest Caselaw 12987 HP
Judgement Date : 5 September, 2023

Himachal Pradesh High Court
Dinesh Kumar vs State Of H.P. on 5 September, 2023
Bench: Virender Singh

Dinesh Kumar Vs State of H.P.

Cr. Revision No. 84 of 2012

.

5.9.2023 Present: None for the petitioner.

Mr. Tejasvi Sharma, Addl. A.G., for the respondent-State.

Despite repeated calls, no one has put

appearance on behalf of petitioner.

In such situation, this Court is left with no

r to other option, but to reserve the judgment.

Ordered accordingly. .

(Virender Singh) Judge September 5, 2023 (kalpana)

 
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