Madhu Awasthi vs . State Of H.P. & Ors.
2023 Latest Caselaw 12881 HP

Madhu Awasthi vs. State of H.P. & Ors.

.

CWP No. 920 of 2023.

04.09.2023 Present: Mr. Naresh Kaul, Advocate, for the petitioner.

Mr. Pushpender Jaswal, Addl. A.G., with Mr. Gautam Sood, Mr. Rahul Thakur and Ms.

Priyanka Chauhan, Deputy Advocates General, for the respondents-State.

Instructions have been placed on record

according to which the judgment passed by this Court

has been complied with.

In this view of the matter, no other and

further orders are required to be passed in the matter

and the petition is accordingly closed. However,

liberty is reserved in favour of the petitioner to get this

petition revived, in case she still remains unsatisfied.

(Satyen Vaidya) Judge

4th September, 2023.

(jai)