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State Of H.P. And Anr. vs . Guna Nand.
2023 Latest Caselaw 17256 HP

Citation : 2023 Latest Caselaw 17256 HP
Judgement Date : 31 October, 2023

Himachal Pradesh High Court
State Of H.P. And Anr. vs . Guna Nand. on 31 October, 2023
Bench: Satyen Vaidya

State of H.P. and Anr. Vs. Guna Nand.

.

CWP No. 4828 of 2023

31.10.2023 Present: Ms. Priyanka Chauhan, Mr. Gautam Sood and Mr. Rahul Thakur, Deputy Advocate

Generals, for the petitioners.

Mr. Diwan Singh Negi, Advocate, for the respondent.

Mr. Diwan Singh Negi, Advocate, appears

for the respondent and submits that the instant

petition can be disposed of in terms of judgment

passed by Co-ordinate bench of this Court on 21st

June, 2021 in CWP No. 3388 of 2021, titled State of

Himachal Pradesh and another vs. Manohar Lal and

judgment dated 17th November, 2021 passed in CWP

No. 7053 of 2021 titled State of H.P. and another vs.

Tulsi Ram alongwith connected matter.

Learned Deputy Advocate General seeks

time to have instructions.

List on 8th November, 2023.

(Satyen Vaidya) Judge 31st October, 2023 (tarun)

 
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