State Of Hp & Ors vs . Ashok Kumar
2023 Latest Caselaw 17253 HP

Citation : 2023 Latest Caselaw 17253 HP
Judgement Date : 31 October, 2023

Himachal Pradesh High Court

State Of Hp & Ors vs . Ashok Kumar on 31 October, 2023

Bench: Mamidanna Satya Rao, Jyotsna Rewal Dua

State of HP & ors Vs. Ashok Kumar

LPA No.169 of 2023

31.10.2023 Present: Mr.Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional

Advocates General and Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for the appellants.

Arguments heard. Judgment reserved.


                             r                to     (M.S. Ramachandra Rao)

                                                          Chief Justice


                                                          (Jyotsna Rewal Dua)
              October 31, 2023                                 Judge
                R.Atal

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