Mohammad Deen vs State Of Himachal Pradesh And ...
2023 Latest Caselaw 17217 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                   CWP No. 8270 of 2023




                                                                       .
                                                   Decided on : 31.10.2023





      Mohammad Deen                                                ....Petitioner.

                   Versus





      State of Himachal Pradesh and others                         ...Respondents.
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner          :       Mr. Kul Bhushan Khajuria,
                      r                   Advocate.

      For the respondents         :       Mr. Rupinder Singh, Additional

                                          Advocate General with Mr.
                                          Sumit Sharma, Deputy Advocate
                                          General and Mr. Rajat Chauhan,
                                          Law Officer.



      Ajay Mohan Goel, Judge              (Oral)

Notice. Mr. Rajat Chauhan, learned Law Officer,

accepts notice on behalf of the respondents No. 1 to 5.

2. After making his submissions for some time, Mr.

Kul Bhushan Kahjuria, learned Counsel for the petitioner

prays for and is permitted to withdraw this petition but with

liberty to file a suit for recovery qua the alleged amounts,

which as per the petitioner were due to him from the

Department as well as for invoking the provisions of the

1 Whether reporters of the local papers may be allowed to see the judgment?

Prevention of the Corruption Act, qua the acts of corruption

alleged in the petition against the private respondents.

.

The petition is accordingly permitted to be

withdrawn, with liberty as prayed for. Pending miscellaneous

application(s), if any, also stand disposed of accordingly.

                                             (Ajay Mohan Goel)
    October 31, 2023                                  Judge
       (narender)