Chinta Mani vs . State Of H.P.
2023 Latest Caselaw 17047 HP

Chinta Mani vs. State of H.P.

.

Cr.MMO No. 623 of 2023

20.10.2023 Present: Mr. Narinder Guleria, Advocate for the petitioner.

Mr. Tejasvi Sharma, Addl. A.G and Mr. H.S. Rawat, Addl. A.G for respondent No.1.

Mr. Lovneesh Thakur, Advocate for respondent

No.2.

Certain points, which need elaboration before

the

judgment is dictated in this matter have been

considered.

Arguments heard. Judgment reserved.

             October 20, 2023                                 ( Virender Singh )
                    (naveen)                                         Judge