Citation : 2023 Latest Caselaw 17046 HP
Judgement Date : 20 October, 2023
Balbir Singh vs. Surjeet Singh
Cr.MMO No.1115 of 2023
20.10.2023 Present: Mr. Narender Singh Thakur, Advocate, for the petitioner.
Cr.MMO No.1115 of 2023
Notice be issued to the respondent returnable
for 14.12.2023, on takings steps within a period of one
week.
Cr.MP No. 4016 of 2023
Notice in the aforesaid terms.
In the meantime, further proceedings in Case
No.1937 of 2022, titled as Surjeet Singh versus Balbir Singh
pending before the learned Judicial Magistrate, First Class,
Court No.4, Hamirpur, District Hamirpur, H.P., shall remain
stayed, till the next date of hearing.
Cr.MP Nos. 4017 & 4018 of 2023
These applications are disposed of with a
direction to the applicant/petitioner to file certified copy of
the trial Court judgment and translation of Annexures,
before the next date of hearing.
(Sushil Kukreja)
October 20, 2023 Judge
(subhash)
Digitally signed by VIRENDER BAHADUR
VIRENDE DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA, Phone =
R 3c5f9e29e91dda973d928ffd06d59832d2dd 97b9e2898117bfa738990a0ea7ba, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER=
BAHADU fed3018c26866cd3d598cb3749b3fb29d4ab ef4b84983689d027cb645c9bb134, CN= VIRENDER BAHADUR Reason: I am approving this document
R Location:
Date: 2023.10.20 23:37:30+05'30' Foxit PDF Reader Version: 2023.2.0
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