Dr. Manpreet Arora And Others vs . Central University
2023 Latest Caselaw 16377 HP

Dr. Manpreet Arora and others vs. Central University & another

.

LPA No.50 of 2019

13.10.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh

Chauhan, Advocate, for the appellants.

Mr. Lokender Pal Thakur, Senior Panel Counsel, for respondent No.1.

None for respondent No.2.

Learned counsel for the appellants to substantiate the

claim of appellants, has relied upon the judgment dated

10.11.2022, passed by the Supreme Court in Civil Appeal

No.8031 of 2022, titled The Mahatma Gandhi University and

Ors. vs. Rincymol Mathew.

Learned Senior Panel Counsel, for respondent No.1

seeks time to go through the judgment, therefore, matter is

adjourned.

List on 09.11.2023.

                                                       ( Vivek Singh Thakur )
                                                               Judge


                                                            ( Bipin C. Negi )
                 October 13, 2023 (KS)                           Judge