M/S Khurana Oleo Chemicals Vs. vs . State Of Hp And Others
2023 Latest Caselaw 16256 HP

M/s Khurana Oleo Chemicals vs. vs. State of HP and others

CWP No. 6561 of 2023

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12.10.2023 Present: Mr. Tara Singh Chauhan, Advocate, for the petitioner.

M/s Rupinder Singh and Pushpender Jaswal, Additional Advocate Generals with M/s Ranjna Patial and Sumit

Sharma, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondents-State.

Reply to the petition not filed. Learned Counsel for the

petitioner submits that the issue involved in this petition is squarely

covered by the judgment passed by Hon'ble Division Bench of this

Court in CWP No. 221 of 2019, titled as Mohan Singh Guleria vs.

State of Himachal Pradesh and others.

Learned Deputy Advocate General submits that she may

be granted some time to ascertain this fact.

List on 16.10.2023.

(Ajay Mohan Goel) Judge October 12, 2023

(narender)