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Gulab Singh vs . State Of H.P. & Ors
2023 Latest Caselaw 16233 HP

Citation : 2023 Latest Caselaw 16233 HP
Judgement Date : 12 October, 2023

Himachal Pradesh High Court

Gulab Singh vs . State Of H.P. & Ors on 12 October, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Gulab Singh Vs. State of H.P. & ors

CMP No. 11916 of 2023 in CWP No. 3378 of 2023

.

12.10.2023 Present: Ms. Babita, Advocate vice Mr. A.K. Gupta,

Advocate, for the petitioner/applicant.

Ms. Sharmila Patiyal, Addl. A.G. with Mr.

J.S. Guleria, Dy. A.G., for the respondents-State.

No case for recalling the judgment dated

1.6.2023 is made out. Consequently, the application

is dismissed.

r (Tarlok Singh Chauhan) Judge

(Virender Singh)

Judge October 12, 2023 (kalpana)

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