Anil Spatia & Ors. vs State Of H.P. & Ors.
2023 Latest Caselaw 16130 HP

Anil Spatia & Ors. Versus State of H.P. & Ors.

CWP No.7364 of 2012

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11.10.2023 Present: Mr. Anshul Attri, Advocate, for the petitioners.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional

Advocates General and Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for respondents no.1 to 4 and 6.

Mr. Sanjeev Bhushan, Senior Advocate with Mr. Sohail

Khan, Advocate, for respondent no.5.

Arguments of learned Senior Counsel for respondent

no.5 as well as reply arguments of learned counsel for the

petitioners and learned Additional Advocate General are noted.

Judgment reserved.

                                                    (M.S. Ramachandra Rao)
                                                          Chief Justice






                                                       (Jyotsna Rewal Dua)
              October 11, 2023                                Judge
                   Mukesh