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Dr. Ashok Kumar And Others vs . Sh. Rakesh Kanwar And
2023 Latest Caselaw 16126 HP

Citation : 2023 Latest Caselaw 16126 HP
Judgement Date : 11 October, 2023

Himachal Pradesh High Court
Dr. Ashok Kumar And Others vs . Sh. Rakesh Kanwar And on 11 October, 2023
Bench: Satyen Vaidya

Dr. Ashok Kumar and others vs. Sh. Rakesh Kanwar and

.

others

COPC No. 308 of 2023 11.10.2023Present: Mr. Devender K. Sharma, Advocate, for the

petitioners.

Mr. Y.P.S. Dhaulta and Mr. Pratush Sharma, Additional Advocate Generals with Mr. Gautam

Sood and Mr. Rahul Thakur, Deputy Advocate Generals, for the respondents/State.

Two weeks more time sought to file compliance

affidavit.

List on 30th October, 2023.

It is directed that the compliance of the judgment

passed by this Court be positively effected on or before the next

date, failing which, the respondents shall remain present before

this Court on the next date.

( Satyen Vaidya )

Judge

11th October, 2023 (tarun)

 
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