Citation : 2023 Latest Caselaw 16124 HP
Judgement Date : 11 October, 2023
Dr. Pankaj Lakhanpal and others vs. Sh. Rakesh Kanwar and others
.
COPC No. 313 of 2023 11.10.2023Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Mr. Y.P.S. Dhaulta and Mr. Pratush Sharma, Additional Advocate Generals with Mr. Gautam Sood and Mr. Rahul Thakur, Deputy Advocate Generals, for the respondents/State.
affidavit.
r to Two weeks more time sought to file compliance
List on 30th October, 2023.
It is directed that the compliance of the judgment
passed by this Court be positively effected on or before the next
date, failing which, the respondents shall remain present before
this Court on the next date.
( Satyen Vaidya ) Judge
11th October, 2023 (tarun)
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