Rakesh Kumar & Others vs State Of Himachal Pradesh & ...
2023 Latest Caselaw 16114 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

Cr.MMO No.1081 of 2023

.

Decided on : 11.10.2023

Rakesh Kumar & Others ...Petitioners

Versus

State of Himachal Pradesh & Another ...Respondents

Coram The Hon'ble Mr. Justice Virender Singh, Judge. Whether approved for reporting?1

For the petitioner : Mr. Anirudh Sharma, Advocate.

For the respondent : Nemo.

Virender Singh, Judge (oral).

Learned counsel for the petitioners, on

instructions, seeks permission to withdraw the present

petition. Permission granted. The petition is accordingly

dismissed as withdrawn.

( Virender Singh ) Judge October 11, 2023(ps)

Whether Reporters of local papers may be allowed to see the judgment? Yes.