Date Of Decision: 11.10.2023 vs H. P. National Law University
2023 Latest Caselaw 16113 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA.

                                  LPA No. 178 of 2023




                                                                                .

                                  Date of Decision: 11.10.2023
    ________________________________________________________
    Aahandeep Singh Jaral
                                                         ...appellant





                                   Versus
    H. P. National Law University
                                                     ...Respondent
    ________________________________________________________




    Coram

    Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice
    Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.

    Whether approved for reporting?1

    _______________________________________________________

    For the Appellant:                Mr. Vijay Chaudhary, Advocate.

    For the respondent:  Mr. Rajesh Kumar Parmar, Advocate.



    _______________________________________________________
    M.S. Ramachandra Rao, Chief Justice (oral)

Learned counsel for the appellants seeks permission to

withdraw the appeal. Permission accorded. Accordingly, the appeal

is dismissed as withdrawn. Pending application(s), if any, also stands

disposed of.

                                                        ( M.S. Ramachandra Rao )
                                                             Chief Justice


    October 11, 2023                (Jyotsna Rewal Dua)
    (Gourav)                              Judge

_________________________________

1. Whether the reporters of Local Papers may be allowed to see the Judgment?