Shivalik Industries vs . Hpsebl & Others
2023 Latest Caselaw 15968 HP

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Shivalik Industries vs. HPSEBL & Others

CWP No.241 of 2019 a/w CWP No.242 of 2019 and CWP No.2096 of 2020

10.10.2023 Present: Mr. Rahul Mahajan, Advocate, for the petitioner(s).

Ms. Sunita Sharma, Senior Advocate, with

Mr. Dhananjay Sharma, Advocate, for the

respondent(s).

On the request of learned Senior Counsel

appearing for the respondents, list on 12.10.2023, to

enable her to have positive instructions, as to whether

the judgment passed by Hon'ble Coordinate bench being

relief upon by learned counsel for the petitioners, stands

assailed by way of Letters Patent Appeal or not.

(Ajay Mohan Goel) Judge October 10, 2023 (Rishi)