Bala Ram (Deceased) Through Lrs vs .
2023 Latest Caselaw 15961 HP

Bala Ram (deceased) through LRs Vs. Purshotam Dass and others.

.

RSA No. 502 of 2007

10.10.2023 Present: Mr. G.D. Verma, Sr. Advocate, with Mr. Hitesh Thakur, Advocate, for the appellants.

Mr. Atharv Sharma, Advocate, for the respondent.

It has been found that all the RSAs are arising

out of the different judgments and therefore, they cannot

be heard together. Hence, the same are ordered to be heard

separately.

In view of this, arguments heard. Judgment

reserved.

(Rakesh Kainthla) Judge

October 10, 2023 (Chander)