M/S Nuvision Commercial & Escort ... vs State Of H.P. & Others
2023 Latest Caselaw 15849 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

                                CWPs No. 2539 & 2540 of 2023
                                Date of decision: 10.10.2023




                                                                           .
    _____________________________________________________





    M/s Nuvision Commercial & Escort Services    .....Petitioner(s)

                               Versus





    State of H.P. & others                 ...Respondents
    _____________________________________________________
    Coram:




    The Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice.
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1
    __________________________________________________

    For the petitioner(s) : Mr. Adarsh Kumar Vashista, Advocate.

    For the respondents:                Mr. Anup Rattan, Advocate General with
                                        Mr. Rakesh Dhaulta, Mr. Pranay Pratap
                                        Singh, Additional Advocates General,
                                        Mr. Arsh Rattan & Mr. Sidharth Jalta,



                                        Deputy Advocates General for the
                                        respondents-State.




                                        Mr. Surinder Kumar Saklani, Advocate,
                                        for respondent no. 5.





    M.S. Ramachandra Rao, Chief Justice (Oral)

It is stated by the learned Counsel on both sides that

the issue raised in these writ petitions is covered by a judgment of

this Court rendered on 12.09.2023 in CWP no. 2502 of 2023, titled

Nuvision Commercial & Escort Services Vs. State of Himachal

Pradesh & others.

Whether the reporters of Local Papers may be allowed to see the judgment?

2. Therefore for the reasons alike, these writ petitions

are allowed in terms of the said order. Pending application(s), if

.

any, also stands disposed of.

(M.S. Ramachandra Rao) Chief Justice.

    October 10, 2023
     (hemlata)
                    r          to            (Jyotsna Rewal Dua)
                                                   Judge.