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Sheesh Ram vs . Amit Kashyap
2023 Latest Caselaw 15805 HP

Citation : 2023 Latest Caselaw 15805 HP
Judgement Date : 9 October, 2023

Himachal Pradesh High Court
Sheesh Ram vs . Amit Kashyap on 9 October, 2023
Bench: Satyen Vaidya

Sheesh Ram vs. Amit Kashyap

.

COPC No. 238 of 2023.

09.10.2023 Present: Ms. Yamini, Advocate, vice counsel for the

petitioner.

Mr. Shivank Singh Panta, Advocate, for the respondent.

Learned counsel for the petitioner submits that

as per her instructions the judgment of this Court has not

been fully complied with.

Let an affidavit of petitioner be filed detailing

therein that which part of the judgment still remains to be

implemented.

List on 1st November, 2023.

(Satyen Vaidya)

Judge 9th October, 2023.

(jai)

 
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