Citation : 2023 Latest Caselaw 15803 HP
Judgement Date : 9 October, 2023
Rakeshwar Lall Sood vs. B.K. Singh Chadha CMPMO No. 189 of 2023
.
09.10.2023 Present: Mr. Arjun Lall, Advocate, for the petitioner.
Mr. Gobind Korla, Advocate, for the respondent.
Arguments heard. Judgment reserved.
(Ajay Mohan Goel) Judge October 09, 2023 (Vinod)
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