M/S Rakshak Securitas Pvt. Ltd vs State Of H.P. & Ors
2023 Latest Caselaw 15785 HP

HON'BLE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

CWP Nos. 5209 & 5210/2023

.

Decided on: 09.10.2023

CWP No.5209/2023

M/s Rakshak Securitas Pvt. Ltd. ....Petitioner

Versus

State of H.P. & Ors. ....Respondents

CWP No.5210/2023

M/s Rakshak Securitas Pvt. Ltd.

                         r               to                            ....Petitioner

                                      Versus

    State of H.P. & Ors.                                              ....Respondents


    Coram

The Hon'ble Mr. Justice M.S. Ramachandra Rao,Chief Justice. The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.

Whether approved for reporting?1

For the petitioners : Mr. Surinder Saklani, Advocate, for the petitioners in both the petitions.

For the respondents : Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General with Mr. Arsh Rattan, Mr. Sidharth Jalta, Deputy Advocates General & Mr. Rakesh Sharma,

in both the petitions.

Whether reporters of the local papers may be allowed to see the judgment?

Mr. Adarsh K. Vashisht, Advocate with Ms. Priya Sharma, Advocate, for respondent No.4 in both the petitions.

.

M.S. Ramachandra Rao (Chief Justice)(Oral)

Learned counsel for the petitioners seeks permission to

withdraw the present petitions. Permission granted. Accordingly, the

petitions are dismissed as withdrawn. Pending miscellaneous

r to application(s), if any, also stand disposed of.

( M.S. Ramachandra Rao )

Chief Justice

(Jyotsna Rewal Dua) Judge

9th October, 2023 (rohit)