Citation : 2023 Latest Caselaw 15708 HP
Judgement Date : 7 October, 2023
Chanchalan Devi Versus Pritam Chand
.
RSA No.186 of 2012
07.10.2023 Present: Mr. R.K. Gautam, Senior Advocate with Mr. Rajinder K. Sharma, Advocate, for the appellant.
Mr. Ajay Kumar, Senior Advocate, with Mr. Sumit Sood, Advocate, for the respondent.
Arguments heard. Judgment reserved.
(Ranjan Sharma) Judge
October 07, 2023 (Shivender)
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