Himachal Pradesh Financial ... vs . M/S
2023 Latest Caselaw 15697 HP

Himachal Pradesh Financial Corporation vs. M/s Luxmi Furniture and Saw Mills a/w connected matter.

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C.R. No. 50 of 2009 and RSA No. 11 of 2018.

C.R .No. 50 of 2009.

07.10.2023. Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv

Sharma, Advocate for the petitioner.

Mr. C.P. Sood, Advocate, for the respondent.

RSA No. 11 of 2018.

Mr. S.D. Sharma, Advocate, for the appellant.

Mr. N.D. Sharma, Advocate, for the respondents.

C.R. No. 50 of 2009 and RSA No. 11 of 2018.

Even though, both the cases were clubbed only

because the H.P. Financial Corporation happens to be a

common party in both these cases. However, since the

controversy raised in these cases is different, therefore,

arguments were separately heard and judgment(s) would be

pronounced separately.

Arguments heard. Judgment reserved.

(Tarlok Singh Chauhan) Judge 7th October, 2023.

(krt)