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Sheesh Ram vs . Amit Kashyap
2023 Latest Caselaw 15447 HP

Citation : 2023 Latest Caselaw 15447 HP
Judgement Date : 5 October, 2023

Himachal Pradesh High Court

Sheesh Ram vs . Amit Kashyap on 5 October, 2023

Bench: Satyen Vaidya

Sheesh Ram vs. Amit Kashyap

.

COPC No. 238 of 2023.

05.10.2023 Present: Ms. Yamini, Advocate, vice counsel for the petitioner.

Mr. Shivank Singh Panta, Advocate, for the respondent.

Learned counsel for the respondent has

placed on record a communication which reveals that

the judgment passed by this Court has been complied

with. However, learned counsel for the petitioner

wants some time to ascertain the factual position from

the petitioner.

At her request, list on 9th October, 2023.

(Satyen Vaidya) Judge 5th October, 2023.

(jai)

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