Rajesh Kumar vs Anu Kumari
2023 Latest Caselaw 15424 HP

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         IN THE HIGH COURT OF HIMACHAL PRADESH
                         SHIMLA

                                            Cr.MMO No.80 of 2023




                                                                          .
                                            Date of Decision: 05.10.2023





    Rajesh Kumar                                                      ....Petitioner





                                            Versus


    Anu Kumari                                                    .....Respondent





    Coram:
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.
    Whether approved for reporting?1


    For the Petitioner             :        Mr. Arun Kumar, Advocate.
    For the Respondent             :        Ms. Anu Tuli Azta, Advocate.


    Sushil Kukreja, Judge (Oral)

Learned counsel for the petitioner seeks

permission of this Court to withdraw the instant petition, as

the matter has been amicably settled between the parties.

2. In view of the submission made by learned

counsel for the petitioner, the present petition is dismissed as

withdrawn.

Whether reporters of Local Papers may be allowed to see the judgment?

3. Pending miscellaneous application(s), if any,

shall also stand disposed of.

(Sushil Kukreja)

.

                                             Judge





    October, 05, 2023
         (subhash)





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