Ashok Gupta vs Nirmla Gupta & Others
2023 Latest Caselaw 18525 HP

Himachal Pradesh High Court

Ashok Gupta vs Nirmla Gupta & Others on 29 November, 2023

           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                    CMPMO No. 536 of 2023
                                                    Date of Decision: 29.11.2023




                                                                                        .

           Ashok Gupta                                                .....Petitioner.
                                               Versus
          Nirmla Gupta & others                                    .....Respondents.





          Coram
          Hon'ble Mr. Justice Bipin Chander Negi, Judge.




                                                             of
         Whether approved for reporting?1


          For the petitioner:                 Mr. Y.P.Sood, Advocate.

          For the respondents:     rt         Mr. Ranvir Chauhan and Mr. Sanjay
                                              Dalmia, Advocates.

         Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner seeks permission

to withdraw the present petition with liberty to move an

appropriate application under Order 7 Rule 10 CPC before

learned Trial Court.

2. Permission granted. Accordingly, present petition is

dismissed as withdrawn with liberty reserved, in accordance with

law.

Pending miscellaneous application (s), if any, shall

also stand disposed of.

(Bipin Chander Negi) Judge November 29, 2023 (Nisha)

Whether reporters of Local Papers may be allowed to see the judgment? Yes.