Prakam Singh vs Abhishek Jain & Ors
2023 Latest Caselaw 18398 HP

Himachal Pradesh High Court

Prakam Singh vs Abhishek Jain & Ors on 24 November, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

         IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA
                                              COPC No. 378/2023
                                              Decided on: 24.11.2023
    Prakam Singh                                                             .....Petitioner

                                     Versus




                                                                                 .
    Abhishek Jain & ors.                                                     ...Respondents





    Coram:
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.





    Whether approved for reporting?1

    For the Petitioner:                       Mr. Subhash Chander, Advocate.




                                                     of
    For the Respondents:                      Mr. Navlesh Verma & Ms. Sharmila
                                              Patial, Addl. A.Gs.

    _____________________________________________________________________
                        rt
                    Justice Tarlok Singh Chauhan, Judge (oral)

Since the respondents have complied with the order in

question, therefore, notice of contempt is discharged and the petition

is accordingly disposed of. However, disposal of the petition shall not

come in the way of the petitioner in case he chooses to assail the

consideration order dated 22.11.2023.

(Tarlok Singh Chauhan) 24.11.2023 Judge (pankaj)

1 Whether reporters of the local papers may be allowed to see the judgment? Yes.