Himanshu Sood vs State Of Himachal Pradesh And Others
2023 Latest Caselaw 18395 HP

Himachal Pradesh High Court

Himanshu Sood vs State Of Himachal Pradesh And Others on 24 November, 2023

                                                    1




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                              CWP No.4162 of 2023
                                              Date of Decision : 24.11.2023




                                                                                .
    Himanshu Sood





                                                                         ...... Petitioner
                                     Versus





    State of Himachal Pradesh and others
                                                                         ......Respondents

    Coram:




                                                   of
    The Hon'ble Mr. Justice Bipin Chander Negi, Judge
                                     1
    Whether approved for reporting? No

    For the petitioner rt  :         Ms. Kiran Dhiman, Advocate.
    For the respondents :            Mr. Anup Rattan, Advocate General with
                                     Mr. Gautam Sood, Deputy Advocate General, for
                                     respondents No.1 & 2/State.

                                     Mr. Aman Sood, Advocate, for respondents No.3 to
                                     5.


    Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner seeks permission to withdraw

the present petition.

2. Permission granted.

3. Accordingly present petition is disposed of as withdrawn, so also,

pending miscellaneous application(s), if any.

                                                               ( Bipin Chander Negi)
    November 24, 2023 (KS)                                             Judge




    1      Whether reporters of Local Papers may be allowed to see the judgment?