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Manjeet Paul vs State Of Himachal Pradesh And Others
2023 Latest Caselaw 18333 HP

Citation : 2023 Latest Caselaw 18333 HP
Judgement Date : 23 November, 2023

Himachal Pradesh High Court

Manjeet Paul vs State Of Himachal Pradesh And Others on 23 November, 2023

                                                    1




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                              CWP No.6168 of 2023
                                              Date of Decision : 23.11.2023




                                                                                .

    Manjeet Paul
                                                                         ...... Petitioner





                                     Versus

    State of Himachal Pradesh and others
                                                                         ......Respondents




                                                   of
    Coram:

    The Hon'ble Mr. Justice Bipin Chander Negi, Judge
                       rt            1
    Whether approved for reporting? No

    For the petitioner       :       Mr. Raju Ram Rahi, Advocate.
    For the respondents :            Mr. Anup Rattan, Advocate General with
                                     Mr. Gautam Sood, Deputy Advocate General.



    Bipin Chander Negi, Judge (oral)

Learned Deputy Advocate General has placed on record

Office order dated 22.09.2023. The same is taken on record. A

perusal of the Office order reflects that the impugned order of

transfer has now been cancelled by the respondent-State. Copy

of the same has also been supplied to learned counsel for the

petitioner.

1 Whether reporters of Local Papers may be allowed to see the judgment?

2. In view of the above, present petition has become

infructuous. Accordingly, the same is dismissed as having

become infructuous.

.

3. Pending miscellaneous application(s), if any, shall also

stand disposed of.






                                  of
                                        ( Bipin Chander Negi)
    November 23, 2023 (KS)                      Judge

                     rt










 

 
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