________________________________________________________ vs Rama Sharma & Another
2023 Latest Caselaw 18218 HP

Himachal Pradesh High Court

________________________________________________________ vs Rama Sharma & Another on 21 November, 2023

Bench: Vivek Singh Thakur, Sandeep Sharma

             IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                              FAO(FC) No. 44 of 2021
                                       Decided on: November 21, 2023
    ________________________________________________________
    Sanjay Sharma                                   ........... Appellant




                                                                                .
                                   Versus





    Rama Sharma & Another                               Respondents
    ________________________________________________________
    Coram:
    Hon'ble Mr. Justice Vivek Singh Thakur, Judge





    Hon'ble Mr. Justice Sandeep Sharma, Judge.
    Whether approved for reporting? 1

    For the Appellant                      :      Mr. Ankit Kaloti, Advocate vice Mr.




                                                   of
                                                  Vivek Singh Attri, Advocate.


    For the respondents                    :
                                   Mr. Arun Kumar, Advocate vice Mr.
                                   Inder Singh Chandel, Advocate.
    ________________________________________________________
                       rt
    Vivek Singh Thakur, Judge (oral):

Mr. Ankit Kaloti, Advocate appearing under instructions of the

original counsel, Mr. Vivek Singh Attri, Advocate, submits that as per

information supplied by the appellant, matter has been settled between

the parties and, therefore, he has instructions to withdraw this appeal

and he prays accordingly.

2. In view of above, accepting the submission made by learned

counsel for the appellant, appeal is dismissed as withdrawn. All

pending applications, also stand disposed of.

(Vivek Singh Thakur) Judge

(Sandeep Sharma) Judge November 21, 2023 Vikrant

Whether the reporters of the local papers may be allowed to see the judgment?