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Sanjay Kumar vs State Of Hp & Another
2023 Latest Caselaw 18195 HP

Citation : 2023 Latest Caselaw 18195 HP
Judgement Date : 21 November, 2023

Himachal Pradesh High Court

Sanjay Kumar vs State Of Hp & Another on 21 November, 2023

Bench: Vivek Singh Thakur, Sandeep Sharma

                                                   1




                 IN THE HIGH COURT OF HIMACHAL PRADESH
                                 SHIMLA

                                       Execution Petition Nos. 302 and 321 of 2023




                                                                              .
                                       Date of Decision: November 21, 2023





    1. Execution Petition No. 302 of 2023

    Sanjay Kumar                                                                 ...Petitioner
                                                Versus





    State of HP & another                                                  .....Respondents.

    2. Execution Petition No. 321 of 2023




                                                   of
    Meena Kumari and others                                                      ...Petitioners
                                                Versus

    State of HP & another
                        rt                                                 .....Respondents.
    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.

    The Hon'ble Mr.Justice Sandeep Sharma, Judge.
    Whether approved for reporting?1

    For the Petitioners:               Mr. Mukul Sood, Advocate.


    For the Respondents:               Mr. Anup Rattan, Advocate General with
                                       Mr.Ramakant Sharma, Additional Advocate
                                       General.




    Vivek Singh Thakur, J (oral)

Learned Additional Advocate General has placed on

record the Office Order dated 21 st November, 2023 passed by the

Director, Higher Education, Himachal Pradesh whereby order(s)

passed by the Court stand complied with.

2 In view of above, petitions are closed and disposed of

including all pending miscellaneous application(s), if any.

(Vivek Singh Thakur), Judge.



    November 21, 2023                                              (Sandeep Sharma)
          (ms)                                                          Judge

Whether reporters of the local papers may be allowed to see the judgment?

 
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