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______________________________________________________ vs State Of H.P. & Ors
2023 Latest Caselaw 18194 HP

Citation : 2023 Latest Caselaw 18194 HP
Judgement Date : 21 November, 2023

Himachal Pradesh High Court

______________________________________________________ vs State Of H.P. & Ors on 21 November, 2023

Bench: M. S. Ramachandra Rao, Jyotsna Rewal Dua

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                              CWPOA No.6870 of 2020
                                              Decided on: 21st November, 2023




                                                                         .

    ______________________________________________________
    Shabnam & Ors.                            .....Petitioners
                                      Versus





    State of H.P. & Ors.
                                                 ...Respondents




                                               of
    _______________________________________________________
    Coram
    The Hon'ble Mr. Justice M. S. Ramachandra Rao, Chief Justice
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge
                     rt
    1
     Whether approved for reporting?

    _____________________________________________________
    For the petitioners:       Mr. R.L. Chaudhary, Advocate.
    For the respondents:                  Mr. Anup Rattan, Advocate General with


                                          Mr. Pranay Pratap Singh, Additional
                                          Advocate General with Mr. Arsh Rattan &
                                          Mr. Sidharath Jalta, Deputy Advocates
                                          General, for respondents no. 1 to 3.






    M.S.Ramachandra Rao, Chief Justice (Oral)

Learned counsel for the petitioners submits that in view

of subsequent events this Writ petition has been rendered infructuous.

Accordingly, this Writ petition is dismissed as having become

infructuous.

Whether reporters of Local Papers may be allowed to see the judgment?

2. The pending miscellaneous application(s), if any, also

stand disposed of accordingly.

.


                                             (M. S. Ramachandra Rao)
                                                  Chief Justice





                                                   (Jyotsna Rewal Dua)
    November 21, 2023                                        Judge




                                     of
         R.Atal




                    rt










 

 
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