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Manmeet Singh vs . State Of H.P.
2023 Latest Caselaw 18170 HP

Citation : 2023 Latest Caselaw 18170 HP
Judgement Date : 20 November, 2023

Himachal Pradesh High Court
Manmeet Singh vs . State Of H.P. on 20 November, 2023
Bench: Virender Singh

Manmeet Singh vs. State of H.P.

.

Cr.MP(M) No.2399 of 2023

20.11.2023 Present: Mr. Basant Pal Thakur, Advocate, for the applicant.

Mr. Mohinnder Zharaick, Addl. A.G. and Ms. Leena

Guleria, Dy. A.G. for the respondent.

Arguments heard. Judgment reserved.





             November 20, 2023
                   tarun
                           r       to                        ( Virender Singh )
                                                                   Judge










 

 
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