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Durga Dutt vs . State Of H.P.
2023 Latest Caselaw 18168 HP

Citation : 2023 Latest Caselaw 18168 HP
Judgement Date : 20 November, 2023

Himachal Pradesh High Court
Durga Dutt vs . State Of H.P. on 20 November, 2023
Bench: Virender Singh

Durga Dutt vs. State of H.P.

.

Cr.MP(M) No.2661 of 2023

20.11.2023 Present: Mr. Rakesh Kumar Chaudhary, Advocate, for the applicant.

Mr. Mohinnder Zharaick, Addl. A.G. and Ms. Leena Guleria, Dy. A.G. for the respondent.

Arguments heard. Judgment reserved.

November 20, 2023 tarun r to ( Virender Singh ) Judge

 
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