Dr. Aamir Malik vs State Of Himachal Pradesh And ...
2023 Latest Caselaw 18047 HP

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    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                              CWP No.7967 of 2022 a/w
                                              CWP No.7968 of 2022




                                                                                .
                                              Date of Decision : 16.11.2023





    CWP No.7967 of 2022

    Dr. Aamir Malik





                                                                         ...... Petitioner

                                     Versus

    State of Himachal Pradesh and others





                                                                         ......Respondents
    CWP No.7968 of 2022

    Dr. Ekant Sharma
                        r                                                ...... Petitioner

                                     Versus

    State of Himachal Pradesh and others
                                                                         ......Respondents



    Coram:




    The Hon'ble Mr. Justice Bipin Chander Negi, Judge
                                     1
    Whether approved for reporting? No





    For the petitioners        :     Mr. Vishwa Bhushan, Advocate.
    For the respondents :            Mr. Anup Rattan, Advocate General with





                                     Ms. Priyanka Chauhan, Deputy Advocate
                                     General.


    Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner, under instructions, does

not press the present petitions.

1 Whether reporters of Local Papers may be allowed to see the judgment?

2. Accordingly, the present petitions are dismissed as not

pressed, so also the pending miscellaneous application(s), if any.

.

                                            ( Bipin Chander Negi)
    November 16, 2023 (KS)                          Judge





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