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Basant Kanta vs State Of H.P. & Ors
2023 Latest Caselaw 18038 HP

Citation : 2023 Latest Caselaw 18038 HP
Judgement Date : 16 November, 2023

Himachal Pradesh High Court
Basant Kanta vs State Of H.P. & Ors on 16 November, 2023
Bench: Mamidanna Satya Rao, Jyotsna Rewal Dua
    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                              CWPOA No.6865 of 2020
                              Decided on: 16th November, 2023




                                                                         .
    ______________________________________________________





    Basant Kanta                                .....Petitioner
                                      Versus





    State of H.P. & Ors.                      ...Respondents
    _______________________________________________________
    Coram
    The Hon'ble Mr. Justice M. S. Ramachandra Rao, Chief Justice




    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge
    1
     Whether approved for reporting?
    _____________________________________________________

    For the petitioner:        Mr. Ashok Kumar, Advocate.

    For the respondents:                  Mr. Anup Rattan, Advocate General with
                                          Mr. Rakesh Dhaulta & Mr. Pranay Pratap
                                          Singh, Additional Advocates General, Mr.
                                          Arsh Rattan & Mr. Sidharath Jalta, Deputy



                                          Advocates General, for respondents no. 1
                                          to 3.




                                          None for respondent no.4.





    M.S.Ramachandra Rao, Chief Justice (Oral)

Counsel for the petitioner seeks permission to withdraw

the petition. Permission granted. The petition is dismissed as

Whether reporters of Local Papers may be allowed to see the judgment?

withdrawn. Pending miscellaneous application(s), if any, also stand

disposed of.

.


                                           (M. S. Ramachandra Rao)
                                                Chief Justice





                                                  (Jyotsna Rewal Dua)
    November 16, 2023                                       Judge
      R.Atal




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