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M/S. Super Plateck Pvt. Ltd. vs G.M. Maharashtra Telecom Circle, ...
2023 Latest Caselaw 18031 HP

Citation : 2023 Latest Caselaw 18031 HP
Judgement Date : 16 November, 2023

Himachal Pradesh High Court
M/S. Super Plateck Pvt. Ltd. vs G.M. Maharashtra Telecom Circle, ... on 16 November, 2023
Bench: Bipin Chander Negi

M/s. Super Plateck Pvt. Ltd. vs G.M. Maharashtra Telecom Circle, BSNL Ltd.

Ex.Pet. No.29 of 2023

16.11.2023 Present: Mr. Rahul Mahajan, Advocate, for the petitioner.

.

Notice be issued to the respondent/Judgment Debtor

returnable within four weeks, on taking steps within three days.

List thereafter.

(Bipin C. Negi)

Judge

16th November, 2023 (mamta)

 
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