Court On Its Own Motion vs State Of H.P. & Ors
2023 Latest Caselaw 18011 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                              CWPIL No.46 of 2021
                              Decided on: 16th November, 2023
    ______________________________________________________




                                                                         .
    Court on its own motion                     .....Petitioner





                                      Versus





    State of H.P. & Ors.                      ...Respondents
    _______________________________________________________
    Coram
    The Hon'ble Mr. Justice M. S. Ramachandra Rao, Chief Justice


    1
     Whether approved for reporting?

    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge

    _____________________________________________________

    For the petitioner:        Court on its motion.

    For the respondents:                  Mr. Anup Rattan, Advocate General with
                                          Mr. Rakesh Dhaulta & Mr. Pranay Pratap
                                          Singh, Additional Advocates General, Mr.


                                          Arsh Rattan & Mr. Sidharath Jalta, Deputy
                                          Advocates General.




    M.S.Ramachandra Rao, Chief Justice (Oral)

Learned Additional Advocate General has placed on

record proceedings dt. 04.11.2023 of the Tehsildar Jawalamukhi,

District Kangra, stating that two other cases pending before the

Assistant Collector Grade-1 (Tehsildar) have since been disposed of

on 17.10.2023. Therefore, no further order is required to be passed in

Whether reporters of Local Papers may be allowed to see the judgment?

this PIL. The same is accordingly closed.

2. The Pending miscellaneous application(s), if any, also

.

stand disposed of.

                                                (M. S. Ramachandra Rao)





                                                     Chief Justice


                                                    (Jyotsna Rewal Dua)





    November 16, 2023                                         Judge
         R.Atal