Cwp No.2752/2016 vs State Of H.P & Ors
2023 Latest Caselaw 17970 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No.2752/2016.

Date of Decision: 10th November, 2023. Vinod Kumar .....Petitioner.

.

Versus

State of H.P & ors. .....Respondents. Coram

The Hon'ble Mr. Justice Bipin Chander Negi, Judge.

Whether approved for reporting?1

For the Petitioner: Ms. Shalini Thakur, Advocate.

For the Respondents: Mr. Anup Rattan, Advocate General with Mr. Y.P.S. Dhaulta, Addl. Advocate General.

Bipin Chander Negi, Judge (oral).

Ms. Shalini Thakur, learned counsel appearing for the

petitioner submits that present petition has become infructuous.

Petition is disposed of accordingly, so also pending

application(s), if any.

(Bipin Chander Negi) Judge

10th November, 2023 (CS)

Whether reporters of Local Papers may be allowed to see the judgment? Yes.