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Nimesh vs . State Of H.P And Others.
2023 Latest Caselaw 17959 HP

Citation : 2023 Latest Caselaw 17959 HP
Judgement Date : 10 November, 2023

Himachal Pradesh High Court
Nimesh vs . State Of H.P And Others. on 10 November, 2023
Bench: Rakesh Kainthla

Nimesh vs. State of H.P and others.

.

Cr. MMO no.129 of 2023

10.11.2023 Present: Mr. Dibender Ghosh, Advocate, for the petitioner.

Mr. Avni Kochhar, Deputy Advocate General, for the respondent/State.

Arguments heard. Judgment reserved.

                        r                     (Rakesh Kainthla)
                                                   Judge

              November, 10th 2023
                  (saurav pathania)









 

 
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