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Karan Singh vs . Bhoop Singh
2023 Latest Caselaw 17958 HP

Citation : 2023 Latest Caselaw 17958 HP
Judgement Date : 10 November, 2023

Himachal Pradesh High Court

Karan Singh vs . Bhoop Singh on 10 November, 2023

Bench: Rakesh Kainthla

Karan Singh Vs. Bhoop Singh

Cr. Revision No. 91 of 2023

.

10.11.2023 Present: Mr. Anil Kapoor, Advocate, vice Mr. Vijay Chaudhary, Advocate, for the petitioner.

Mr. H.S. Rangra, Advocate, for the respondent.

The matter has been wrongly listed before me

as the judgment was passed by me while I was posted as

Sessions Judge, Mandi, H.P. Hence, the matter be listed

before another Bench at the pleasure of Hon'ble the Chief

Justice.

(Rakesh Kainthla) Judge November 10, 2023

(Chander)

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