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Kulwinder Singh Brar & Anr. vs State Of H.P &
2023 Latest Caselaw 17956 HP

Citation : 2023 Latest Caselaw 17956 HP
Judgement Date : 10 November, 2023

Himachal Pradesh High Court
Kulwinder Singh Brar & Anr. vs State Of H.P & on 10 November, 2023
Bench: Rakesh Kainthla

Kulwinder Singh Brar & anr. Vs State of H.P &

.

anr.

Cr. MMO No.817 of 2023 10.11.2023 Present: Mr. Amit Singh Chandel and Mr. Abhinav Mehta, Advocates, for the petitioners.

Mr. Prashant Sen, Deputy Advocate General, for respondent No.1/State.

Mr. Janak Raj, Advocate, for respondent No.2.

Arguments heard. Judgment reserved.

(Rakesh Kainthla) Judge

November, 10th 2023 (saurav pathania)

 
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