M/S Siddhartha Super Spinning ... vs Hpseb Ltd. & Ors
2023 Latest Caselaw 17758 HP

HON'BLE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

CWP No. 8768/2023

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Decided on: 08.11.2023

M/s Siddhartha Super Spinning Mills Ltd. ....Petitioner

Versus

HPSEB Ltd. & Ors. ....Respondents

Coram The Hon'ble Mr. Justice M.S. Ramachandra Rao,Chief Justice. The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge. Whether approved for reporting?1

For the petitioner : Mr. Ajay Vaidya, Advocate.

For the respondents : Ms. Suneeta Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for

respondent No.1.

Mr. Rakesh Dhaulta, Mr. Pranay Pratap

Singh, Additional Advocates General with Mr. Arsh Rattan, Mr. Sidharth Jalta, Deputy

Advocates General, for respondents Nos.2 and 3.

M.S. Ramachandra Rao (Chief Justice)(Oral)

Learned counsel for the petitioner seeks permission to

withdraw the present petition with liberty to file afresh. Permission

accorded. Accordingly, the Writ petition is dismissed as withdrawn

Whether reporters of the local papers may be allowed to see the judgment?

with liberty as prayed for. Pending miscellaneous application(s), if any,

also stand disposed of.

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( M.S. Ramachandra Rao )

Chief Justice

(Jyotsna Rewal Dua) Judge

08th November, 2023 (rohit)