Citation : 2023 Latest Caselaw 17682 HP
Judgement Date : 7 November, 2023
HON'BLE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No. 402/2022 Decided on: 07.11.2023
.
Vishal Saini ....Petitioner
Versus HRTC & Ors. ....Respondents Coram
The Hon'ble Mr. Justice M.S. Ramachandra Rao,Chief Justice. The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge. Whether approved for reporting?1
For the petitioner : Mr. Jagan Nath and Mr. H.R. Bhardwaj, Advocates.
For the respondents : Mr. V.B. Verma, Advocate.
M.S. Ramachandra Rao (Chief Justice)(Oral)
The issue raised in this petition is covered by the
judgment rendered today in LPA No.146/2022 (HRTC & Anr. Vs.
Yash Paul Singh Katoch). Therefore, for the reasons alike, this writ
petition is dismissed, so also the pending miscellaneous applications, if
any.
( M.S. Ramachandra Rao ) Chief Justice
(Jyotsna Rewal Dua) Judge 07th November, 2023 (rohit)
Whether reporters of the local papers may be allowed to see the judgment?
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