Citation : 2023 Latest Caselaw 17605 HP
Judgement Date : 6 November, 2023
Chander Shekhar vs. State of HP and others
Ex. Pet. No. 14 of 2021 a/w OMP(M) No. 28 of 2022
.
06.11.2023 Present: Mr. Rakesh Manta, Advocate for the Decree Holder.
M/s Rupinder Singh, Additional Advocate General with M/s. Sumit Sharma & Rohit Sharma, Deputy Advocate
Generals and Mr. Rajat Chauhan, Law Officer, Judgment Debtor-State.
OMP(M) No. 28 of 2022
On the request of learned Additional Advocate General,
list for consideration on 08.11.2023.
(Ajay Mohan Goel) Judge November 06, 2023 (narender)
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