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Sandeep Kumar vs . State Of H.P. & Another
2023 Latest Caselaw 17601 HP

Citation : 2023 Latest Caselaw 17601 HP
Judgement Date : 6 November, 2023

Himachal Pradesh High Court
Sandeep Kumar vs . State Of H.P. & Another on 6 November, 2023
Bench: Rakesh Kainthla

Sandeep Kumar Vs. State of H.P. & another

Cr.MMO No. 786 of 2023.

.

06.11.2023 Present: Mr. Deepak Kaushal, Sr. Advocate with Mr. Aditya Chauhan, Advocate, for the petitioner.

Mr. Parshant Sen, Deputy Advocate General, for respondent No.1.

Ms. Alisha, Advocate, vice Mr. Karan Singh Kanwar, Advocate, for respondent No.2.

rAr

Arguments heard. Judgment reserved.

(Rakesh Kainthla) Judge

November 6, 2023 (ravinder)

 
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